Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19A] [Entire Act]

State of Tamilnadu - Subsection

Section 19A(2) in The Tamil Nadu Electricity Supply Code, 2004

(2)The assessing officer shall prepare a report giving details such as connected load,condition of seals, working of meter and record any irregularity noticed/unauthorized use of electricity found.