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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Sikkim - Subsection

Section 60(2)(i) in Sikkim Shops and Commercial Establishments Act, 1983

(i)deductions for subscriptions to, and for repayment of advances from, any provident fund to which the Provident Fund Act, 1925 applies or any provident fund approved in this behalf by the State Government during the continuance of such approval;