Section 8D(1) in The Alcock Ashdown Company Limited (Acquisition Of Undertakings) Act,1973
(1)Where a provident fund, superannuation fund, welfare fund or any other fund has been established for the benefit of the persons employed in the Bhavnagar unit, the monies relatable to the officers or other employees, whose services have become transferred by or under this Act to the State Government shall stand transferred to, and vest in, the State Government.
