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[Cites 0, Cited by 0] [Section 112A(2)] [Section 112A] [Entire Act]

Union of India - Subsection

Section 112A(2)(b) in Motor Vehicles Act, 1939

(b)to check any pass or ticket, either wilfully or negligently fails or refuses to do so, he shall be punishable with fine which may extend to five hundred rupees.