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[Cites 0, Cited by 0] [Section 39] [Entire Act]

NCT Delhi - Subsection

Section 39(5) in The Delhi Land Reforms Rules, 1954

(5)The price of the land sold shall be distributed in proportion to the share of each co-tenure holder.Provided that where a party has been allotted land, the value of such land shall be deducted from the value of his share.Illustrations