Supreme Court - Daily Orders
Awdhesh Kumar Verma vs American Methodist Mission on 19 April, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.6 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).36208/2013
(Arising out of impugned final judgment and order dated 17/04/2013
in AFO No.415/2012 passed by the High Court Of Uttarakhand At
Nainital)
AWDHESH KUMAR VERMA Petitioner(s)
VERSUS
AMERICAN METHODIST MISSION & ORS. Respondent(s)
(With appln.(s) for ex-parte stay and interim relief and
office report)
(For final disposal)
WITH
SLP(C)No.6151/2015
(With appln.(s) for exemption from filing O.T. and permission to
file additional documents and Interim Relief and Office Report)
SLP(C)No.36209/2013
(With appln.(s) for ex-parte stay and Interim Relief and Office
Report)
Date : 19/04/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Manoj Swarup,Adv.
Ms. Lalita Kohli,Adv.
Mr. Abhishek Swarup,Adv.
For M/s. Manoj Swarup & Co.,Advs.
Mrs. Mona K. Rajvanshi,Adv.
Mr. Anurag Kashyap,Adv.
For Respondent(s) Mr. Sudhir Naagar,Adv.
Mr. Prashant Khatana,Adv.
Mr. Dinesh Kumar Garg,Adv.
Mr. Dhananjay Garg,Adv.
Signature Not Verified
Mr. Deepak Mishra,Adv.
Digitally signed by
SARITA PUROHIT
Date: 2016.04.19
16:54:51 IST
Reason: Dr. Kailash Chand,Adv.(Not present)
UPON hearing the counsel the Court made the following
O R D E R
At the request of the learned counsel, hearing is adjourned.
List the matters on 8th July, 2016. Liberty to file further pleadings/documents in the meantime.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar