Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Awdhesh Kumar Verma vs American Methodist Mission on 19 April, 2016

Bench: Anil R. Dave, Adarsh Kumar Goel

     ITEM NO.6                           COURT NO.2                SECTION X

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).36208/2013

     (Arising out of impugned final judgment and order dated 17/04/2013
     in AFO No.415/2012 passed by the High Court Of Uttarakhand At
     Nainital)

     AWDHESH KUMAR VERMA                                             Petitioner(s)

                                                 VERSUS

     AMERICAN METHODIST MISSION & ORS.              Respondent(s)
     (With appln.(s) for ex-parte stay and interim relief and
     office report)
     (For final disposal)

     WITH
     SLP(C)No.6151/2015
     (With appln.(s) for exemption from filing O.T. and permission to
     file additional documents and Interim Relief and Office Report)

     SLP(C)No.36209/2013
     (With appln.(s) for ex-parte stay and Interim Relief and Office
     Report)

     Date : 19/04/2016 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIL R. DAVE
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)             Mr.   Manoj Swarup,Adv.
                                   Ms.   Lalita Kohli,Adv.
                                   Mr.   Abhishek Swarup,Adv.
                                   For   M/s. Manoj Swarup & Co.,Advs.

                                   Mrs. Mona K. Rajvanshi,Adv.
                                   Mr. Anurag Kashyap,Adv.

     For Respondent(s)             Mr. Sudhir Naagar,Adv.
                                   Mr. Prashant Khatana,Adv.

                                   Mr. Dinesh Kumar Garg,Adv.
                                   Mr. Dhananjay Garg,Adv.
Signature Not Verified
                                   Mr. Deepak Mishra,Adv.
Digitally signed by
SARITA PUROHIT
Date: 2016.04.19
16:54:51 IST
Reason:                            Dr. Kailash Chand,Adv.(Not present)
       UPON hearing the counsel the Court made the following
                          O R D E R

At the request of the learned counsel, hearing is adjourned.

List the matters on 8th July, 2016. Liberty to file further pleadings/documents in the meantime.

(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar