Calcutta High Court (Appellete Side)
Pradip Kumar Ghosh vs Additional Commissioner on 30 April, 2018
Author: Debangsu Basak
Bench: Debangsu Basak
1 30‐04‐2018 S.D. W.P. 31210 (W) of 2017 Pradip Kumar Ghosh Vs. Additional Commissioner, Commercial Taxes, Durgapur Zone & Ors. None appears for the parties. List the Writ Petition in the Monthly List of July 2018. Urgent certified website copy of this order, if applied for, be made available to the parties upon compliance of the formalities.
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