Himachal Pradesh High Court
M/S Vardhman Ispat Udyog vs . Himachal Pradesh State Electricity ... on 4 July, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
M/s Vardhman Ispat Udyog Vs. Himachal Pradesh State Electricity Board Limited CWP No. 2788 of 2022 .
04.07.2022 Present: Mr. Manik Sethi, proxy counsel for the petitioner.
Mr. Tara Singh Chauhan, Advocate, for respondent.
CWP No. 2788 of 2022 & CMP No. 5337 of 2022 As prayed for, time to file the reply is extended by two weeks. List on 2nd August, 2022. Interim to continue.
(A. A. Sayed)
r Chief Justice
(Ajay Mohan Goel)
Judge
July 04, 2022
(bhupender/vinod)
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