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State of Bihar - Section

Section 39 in Bihar Chaukidari Manual

39.

If no nomination by the panchayat is received by the District Magistrate or the Sub-Divisional Officer, as the case may be, within the time prescribed, the local thana shall be called upon through the Superintendent of Police, or Sub-Divisional Inspector of Police, as the case may be, to submit a nomination in the form prescribed in Rule 35.