Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Maharashtra - Subsection Section 1(3) in Hyderabad City Water Supply Act 1954 (3)The Government may, by notification in the Official Gazette, extend any or all of the provisions of this Act to any other, area and on such date as may be specified in the notification.
