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[Cites 0, Cited by 0] [Section 239] [Entire Act]

State of Odisha - Subsection

Section 239(7) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(7)The register and other records relating to an establishment and required to be maintained under the Act or these rules, shall be maintained legibly in English, Oriya and in Hindi or in a language understood by the majority of the building workers employed in such establishment.