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[Cites 0, Cited by 0] [Section 10(9)] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(9)(l) in The Punjab Agricultural University Act, 1961

(l)to regulate and determine all matters concerning the University in accordance with this Act and the Statutes, and to exercise such powers and to discharge such duties as may be conferred or imposed on the Board by this Act and the Statutes.