Madhya Pradesh High Court
Prakash vs Praveen on 25 September, 2019
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 SA-1014-2017 The High Court Of Madhya Pradesh SA-1014-2017 (PRAKASH Vs PRAVEEN) 3 Jabalpur, Dated : 25-09-2019 As prayed by Shri Pranay Verma, learned counsel for the appellants, list this appeal in the next week.
(SANJAY DWIVEDI) JUDGE Devashish Digitally signed by DEVASHISH MISHRA Date: 27/09/2019 16:43:50