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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(1)(d) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

(d)Ceases to be Registered Medical Practitioner under any Act for the time being in force;