Section 15 in Himachal Pradesh Technical University Act, 2014
15. Authorities of the University.
- The following shall be the Authorities of the University, namely: -(a)Board of Governors;(b)Academic Council;(c)Finance Committee;(d)Building and Works Committee;(e)Board of Studies;(f)Selection Committee; and(g)Such other Authorities as may be established under the Statutes.
