Rajasthan High Court - Jaipur
Koshal Dev Bhardwaj, S/O Shri Karan Lal ... vs State Of Rajasthan on 19 August, 2019
Bench: Chief Justice, Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal (Writ) No. 466/2019
Ritu Charan D/o Shri Dalpat Singh
----Appellant
Versus
State of Rajasthan & Ors.
----Respondents
Connected With D.B. Special Appeal (Writ) No. 753/2019 Jai Singh Son Of Shri Hukum Singh
----Petitioner-Appellant Versus State of Rajasthan & Ors.
----Respondents D.B. Special Appeal (Writ) No. 776/2019 Koshal Dev Bhardwaj, S/o Shri Karan Lal Sharma
----Petitioner-Appellant Versus State of Rajasthan & Ors.
----Respondents For Appellant(s) : Mr. Tanveer Ahamad Mr. Manish Parihar For Respondent(s) : Mr. M.S. Singhvi, Adocate General, assisted by Mr. Daksh Pareek Mr. Bharat Vyas Mr. Saransh Saini with Ms. Suman Chaudhary HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE INDERJEET SINGH Order 19/08/2019 As prayed, list on 20.09.2019.
(INDERJEET SINGH),J (S. RAVINDRA BHAT),CJ VIJAY/JYOTI /107-109 (Downloaded on 28/08/2019 at 10:26:14 PM) Powered by TCPDF (www.tcpdf.org)