Supreme Court - Daily Orders
R.D. Puri vs Union Of India on 10 February, 2020
Bench: Rohinton Fali Nariman, S. Ravindra Bhat
ITEM NO.43 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 39/2020
R.D. PURI Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION and IA No.18144/2020-CLARIFICATION/DIRECTION)
Date : 10-02-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Mukul Rohatgi, Sr. Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Karan Bharihoke, AOR
Mr. Saurabh Kirpal, Adv.
Mr. Siddhant Sharma, Adv.
Ms. Neha Sahai, Adv.
Mr. Vijay Aggarwal, Adv.
Mr. Mudit Jain, Adv.
For Respondent(s) Mr. Tushar Mehta, SG
Mr. Zoheb Hossai, Adv.
Mr. Amit Mahajan, Adv.
Mr. Rajat Nair, Adv.
Mr. Kanu Agrawal, Adv.
Mr. B.K. Prasad, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with W.P. (Crl.) No. 289/2019. In the meanwhile, if the Union of India wishes to attach any properties, it may do so by applying to this Court.
Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2020.02.10 17:04:34 IST Reason: (R. NATARAJAN) (NISHA TRIPATHI) AR CUM PS BRANCH OFFICER