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[Cites 0, Cited by 0] [Section 61A] [Entire Act]

State of Chattisgarh - Subsection

Section 61A(iii) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(iii)three kilometers from the limits of an urban area other than those specified in (i) and (ii) above;