Himachal Pradesh High Court
Tej Singh Thakur vs . Commissioner Of Income Tax, Shimla on 4 July, 2022
Bench: Sabina, Satyen Vaidya
Tej Singh Thakur Vs. Commissioner of Income Tax, Shimla .
ITA No.6 of 2017 with ITA No.12 of 2017 04.07.2022 Present: Mr. Sat Prakash, Advocate on behalf of Mr. Ajay Vaidya, Advocate for the appellant(s) in both the appeals.
Ms. Pooja Thakur, Advocate on behalf of Ms. Vandna Kuthiala, Advocate for the respondent(s) in both the appeals.
adjournment.
r to Learned counsel for the parties request for an As requested, list after two weeks.
(Sabina) Judge (Satyen Vaidya) Judge July 04, 2022 (ps) ::: Downloaded on - 05/07/2022 20:03:28 :::CIS