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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(g) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(g)while attending the follow-up meeting and submitting the concurrent Social Audit report by Village Social Auditors, CGSAU shall make payment of their Food Allowance and Honorarium from its social audit funds.