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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(b) in Land Utilisation Order, 1967

(b)[ "Food Crops" includes paddy, fish, sugarcane, vegetables, tapioca, yam, tea, coffee, cardamom, pepper, groundnut, cocoa and banana plantain] [[Substituted by S. R. O. No. 240/86, published in K. G. Ext 146 dt 12/02/1986. Prior to substitution it read as under