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[Cites 0, Cited by 0] [Section 96(2)] [Section 96] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 96(2)(e) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(e)regulations 10,16,17,19, 20,21,22,23,24,26,27,31,41, 42,43, 45,47, 49 and 68;