Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 141 in Goa Prisons Rules, 2006 141. Recaptured prisoner to be received on original warrant. - An escaped prisoner who is recaptured may be received back into the prison on the original warrant.
