Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Entire Act] UT Chandigarh - Section Section 9 in The Punjab Value Added Tax Act, 2005 9. In section 92,- (i)sub-section (1) shall be omitted;(ii)in sub-section (3),-(a)clause (a) shall be omitted; and(b)clauses (b) to (g) shall be renumbered as clauses (a) to (f) respectively.
