Section 138 in The Constitution of Jammu and Kashmir
138. [ Superintendence, direction and control of elections. [Substituted by the Constitution of Jammu and Kashmir (First Amendment) Act, 1959.]
- The Superintendence, direction and control of the preparation of the electoral rolls for, and the conduct of, elections to either House of the State Legislature held under this Constitution, [***] shall vest in the Election Commission of India].
