Bombay High Court
Coaster Shoes Company Pvt Ltd vs Registrar Of Trade Marks, Trademark ... on 27 September, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-41
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL MISCELLANEOUS PETITION LODGING NO. 4305 OF 2023
Coaster Shoes Company Pvt Ltd ....PETITIONER
V/S
Registrar Of Trade Marks, Trademark Registry....RESPONDENT
WITH INTERIM APPLICATION LODGING NO. 7468 OF 2023 In COMMERCIAL MISCELLANEOUS PETITION STAMP NO. 4305 OF 2023 Coaster Shoes Company Pvt Ltd ....PETITIONER V/S Registrar Of Trade Marks, Trademark Registry....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 27th September, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 27/10/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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