Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Jammu-Kashmir - Subsection Section 74(b) in The Jammu and Kashmir State Partnership Act, 1996 (b)any legal proceeding or remedy in respect of any such right, title, interest, obligation or liability, or any thing done or suffered, before the commencement of this Act, or
