Madhya Pradesh High Court
Ucb India Pvt Ltd Through Miss Grishma ... vs Additional Labour Commissioner on 10 May, 2022
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WA No. 284 of 2020 (UCB INDIA PVT LTD THROUGH MISS GRISHMA PATEL AND OTHERS Vs ADDITIONAL LABOUR COMMISSIONER AND OTHERS) Dated : 10-05-2022 Parties through their counsel.
This matter is heard to be finally. List the matter in the week commencing 04.07.2022.
(SUBODH ABHYANKAR) (SATYENDRA KUMAR SINGH)
JUDGE JUDGE
Vibha
Signature Not Verified
SAN
Digitally signed by VIBHA PACHORI
Date: 2022.05.11 11:20:42 IST