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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(4) in The Bombay Money-Lenders Act, 1946

(4)[ "company" means a company as defined in the Companies Act, 1956] [Clause (4) was substituted for the original by Maharashtra 76 of 1975, Section 2(c).];