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[Cites 0, Cited by 0] [Section 21U] [Entire Act]

State of Bihar - Subsection

Section 21U(4) in The Bihar Co-operative Societies Rules, 1959

(4)The Election Officer shall declare the result of election as soon as the counting is completed indicating the number of votes secured by each candidate and shall also furnish a certificate in writing under his seal and signature to the successful candidate and [Conducting Officer] [Substituted by G.S.R. 1 dated 1.2.1997.]