Section 87B(2)(b) in The Code of Civil Procedure, 1908

[Cites 0, Cited by 2] [Section 87B(2)] [Section 87B] [Entire Act]

(b)[ "commencement of the Constitution" means the 26th day of January, 1950; and [Substituted by Act 54 of 1972, Section 3, for Clause (b).]

Legal Document View