Allahabad High Court
Rahul Srivastava And Ors. (Complaint ... vs The State Of U.P And Anr. on 12 April, 2013
Author: Ajai Lamba
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- U/S 482/378/407 No. - 1647 of 2013 Petitioner :- Rahul Srivastava And Ors. (Complaint Case) Respondent :- The State Of U.P And Anr. Petitioner Counsel :- S.B Singh,Madhu Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Ajai Lamba,J.
Learned counsel for the petitioner prays for time.
List after ten days.
Order Date :- 12.4.2013 A.Nigam