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Allahabad High Court

Rahul Srivastava And Ors. (Complaint ... vs The State Of U.P And Anr. on 12 April, 2013

Author: Ajai Lamba

Bench: Ajai Lamba





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1647 of 2013
 

 
Petitioner :- Rahul Srivastava And Ors. (Complaint Case)
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- S.B Singh,Madhu Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.
 

Learned counsel for the petitioner prays for time.

List after ten days.

Order Date :- 12.4.2013 A.Nigam