Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Section 32(2)] [Section 32] [Entire Act] Union of India - Subsection Section 32(2)(f) in The National Council For Teacher Education Act, 1993 (f)conditions required for the proper functioning of the institution and conditions for granting recognition under clause (a) of sub-section (3) of section 14;