Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 173] [Entire Act]

Union of India - Subsection

Section 173(1) in The Navy (Pension) Regulations, 1964

(1)An award of disability pension shall be made to the individual invalided out of the service.