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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(3) in The Himachal Pradesh Roadside Land Control Act, 1968

(3)["Collector" includes any authority appointed] [For such appointments see Notification No. 19-9/69 PWD dated the 16th January 1970, appended.] by the Government, by notification in the Official Gazette, to perform all or any of the functions of the Collector under this Act;