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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(d) in The Orissa Consumer Welfare Fund Rules, 2007

(d)"Fund" means the Orissa Consumer Welfare Fund established under Section 53 of the Orissa Value Added Tax Act, 2004;