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[Cites 0, Cited by 0] [Section 344(2)] [Section 344] [Entire Act]

Union of India - Subsection

Section 344(2)(a) in The Merchant Shipping Act, 1958

(a)[ the form of any certificate and record of equipment issued under this Part; [ Substituted by Act 63 of 2002, Section 15, for Clause (a) (w.e.f. 1.2.2003).]
(aa)the manner of surveys required to be made in respect of ships to which the manner of surveys specified in the Safety Convention is not applicable;]