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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Tripura - Subsection

Section 50(2)(e) in Tripura Weights and Measures (Enforcement) Act, 1967

(e)the number of weighing and measuring instruments to be kept, the manner in which they may be verified and stamped and necessary particulars regarding the same;