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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(2) in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

(2)Regulations for Tariff are provided in Madhya Pradesh Electricity Regulatory Commission (Details to be furnished by Generating Companies and Licensees for Determination of Tariff) Regulations, 2004' as amended time to time.