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Patna High Court - Orders

Ajay Kumar Tiwari vs The State Of Bihar Through The S.P., ... on 17 August, 2022

Author: Nawneet Kumar Pandey

Bench: Nawneet Kumar Pandey

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                             CRIMINAL MISCELLANEOUS No.48619 of 2021
                    Arising Out of PS. Case No.-15 Year-2018 Thana- ECONOMIC OFFENCES, BIHAR
                                                      District- Patna
                 ======================================================
                 AJAY KUMAR TIWARI Son of Sri Krishna Kant Tiwary R/o Flat No. 303,
                 Block No. 1, Raj Shree Apartment Ashiyana Colony, Siddhgiri Bagh,
                 Varanasi, Aitha Mahmoorganj, Varanasi, State of Uttar Pradesh - 221010.
                                                                              ... ... Petitioner/s
                                                      Versus
                 The State of Bihar through the S.P., Economic offence Unit Bihar
                                                                       ... ... Opposite Party/s
                 ======================================================
                                                       with
                             CRIMINAL MISCELLANEOUS No. 51369 of 2021
                    Arising Out of PS. Case No.-15 Year-2018 Thana- ECONOMIC OFFENCES, BIHAR
                                                      District- Patna
                 ======================================================
                 NAND KISHORE SAH S/o Sri America Sah Resident of New S.B.I. Colony,
                 Digha, P.S. Digha, District- Patna.
                                                                      ... ... Petitioner/s
                                                     Versus
                 The State of Bihar
                                                               ... ... Opposite Party/s
                 ======================================================
                 Appearance :
                 (In CRIMINAL MISCELLANEOUS No. 48619 of 2021)
                 For the Petitioner/s     : Mr.Lakshmi Kant Sharma
                                            Mr. Bachan Jee Ojha
                 For the Opposite Party/s : Mr.V. N. P. Sinha (EOU)
                                            Mr. Vijay Anand
                                            Ms. Soni Srivastava
                 (In CRIMINAL MISCELLANEOUS No. 51369 of 2021)
                 For the Petitioner/s     : Mr.Raju Kumar
                 For the Opposite Party/s : Ms.Asha Kumari
                                            Mr. V. N. P. Sinha
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE NAWNEET KUMAR
                 PANDEY
                                       ORAL ORDER

9   17-08-2022

As prayed, list these cases on 22.08.2022 within top ten cases.

(Nawneet Kumar Pandey, J) Mahesh/-

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