Patna High Court - Orders
Ajay Kumar Tiwari vs The State Of Bihar Through The S.P., ... on 17 August, 2022
Author: Nawneet Kumar Pandey
Bench: Nawneet Kumar Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.48619 of 2021
Arising Out of PS. Case No.-15 Year-2018 Thana- ECONOMIC OFFENCES, BIHAR
District- Patna
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AJAY KUMAR TIWARI Son of Sri Krishna Kant Tiwary R/o Flat No. 303,
Block No. 1, Raj Shree Apartment Ashiyana Colony, Siddhgiri Bagh,
Varanasi, Aitha Mahmoorganj, Varanasi, State of Uttar Pradesh - 221010.
... ... Petitioner/s
Versus
The State of Bihar through the S.P., Economic offence Unit Bihar
... ... Opposite Party/s
======================================================
with
CRIMINAL MISCELLANEOUS No. 51369 of 2021
Arising Out of PS. Case No.-15 Year-2018 Thana- ECONOMIC OFFENCES, BIHAR
District- Patna
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NAND KISHORE SAH S/o Sri America Sah Resident of New S.B.I. Colony,
Digha, P.S. Digha, District- Patna.
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
Appearance :
(In CRIMINAL MISCELLANEOUS No. 48619 of 2021)
For the Petitioner/s : Mr.Lakshmi Kant Sharma
Mr. Bachan Jee Ojha
For the Opposite Party/s : Mr.V. N. P. Sinha (EOU)
Mr. Vijay Anand
Ms. Soni Srivastava
(In CRIMINAL MISCELLANEOUS No. 51369 of 2021)
For the Petitioner/s : Mr.Raju Kumar
For the Opposite Party/s : Ms.Asha Kumari
Mr. V. N. P. Sinha
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CORAM: HONOURABLE MR. JUSTICE NAWNEET KUMAR
PANDEY
ORAL ORDER
9 17-08-2022As prayed, list these cases on 22.08.2022 within top ten cases.
(Nawneet Kumar Pandey, J) Mahesh/-
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