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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(4) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(4)In the existing built-up areas in the case of plots facing street/ means of access less than 6.0 metres in width, the plot boundary shall be shifted by 3.0 metres from the central line of the street/ means of access to facilitate formation of a new street/ means of access of 6.0 metres width up to a length of 120 metres after which it should be connected to a wider road.