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[Cites 0, Cited by 0] [Section 9C(1)] [Section 9C] [Entire Act]

State of Tamilnadu - Subsection

Section 9C(1)(v) in Tamil Nadu Town and Country Planning Act, 1971

(v)to designate the whole of the Chennai Metropolitan Planning Area or any part thereof within its jurisdiction as a new town and to perform the following functions, namely:-