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[Cites 0, Cited by 0] [Section 192(1)] [Section 192] [Entire Act]

State of Uttar Pradesh - Subsection

Section 192(1)(b) in U.P. Revenue Code, 2006

(b)for payment on account of the arrear, the amount specified in the sale proclamation, less any amount which may, since the date of such proclamation have been paid on account;