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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of Uttar Pradesh - Subsection

Section 124(2)(g) in Uttar Pradesh Municipal Corporation Act, 1959

(g)the matters relating to the delegation of powers of the Municipal Commissioner to any other officer under Section 119 and sub-section (2) of Section 120;