Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 460] [Entire Act] State of Nagaland - Subsection Section 460(3) in Nagaland Municipal Act, 2001 (3)Any animal found straying as aforesaid, may be removed by an officer or employee of he Municipality or by any Police Officer to a pond.
