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State of Odisha - Section

Section 30 in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990

30. List of licences to be furnished to Treasury/Special Treasury/ Sub-Treasury Offices.

- For licensing authority shall forward in January of each year a list indicating the names of licensed vendors their licence numbers and the period for which each licence is valid to the concerned Treasury/ Special Treasury/Sub-Treasury Officer. If new licences are granted or a licence is renewed, the fact shall also be reported to them without loss of time.Chapter-IV Duties of Vendors