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[Cites 0, Cited by 0] [Section 308(1)] [Section 308] [Entire Act]

NCT Delhi - Subsection

Section 308(1)(h) in The New Delhi Municipal Council Act, 1994

(h)save with the written permission of the Chairperson and in such manner as he may authorise, store or use night-soil, cowdung, manure, rubbish or any other substance emitting an offensive smell; or