Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9A] [Entire Act] State of Andhra Pradesh - Subsection Section 9A(2) in Andhra Pradesh Land Reforms (Ceiling On Agricultural Holdings) Act, 1973 (2)The provisions of the Limitation Act, 1963 (Central Act 36 of 1963) shall not apply to initiation of action under sub-section (1).]
