Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83(4)] [Section 83] [Entire Act] State of Jharkhand - Subsection Section 83(4)(xviii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (xviii)any other programme or activity to support the holistic growth, development and well-being of a child covered under the Act and the rules.