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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(a) in The Bengal Orphanages And Widows' Homes Act, 1944

(a)a reformatory school, an industrial school or an auxiliary home established or certified by the [State] [Word substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government under the Bengal Children Act, 1922;